Section 14(1) in Siliguri Municipal Corporation Act, 1990

[Cites 0, Cited by 0] [Section 14] [Entire Act]

(1)The Corporation shall have the following officers, namely:-

(a)the Chief Executive Officer,

(b)the Chief Engineer,

(c)the Health Officer,

(d)the Finance Officer,

(e)the Assessor,

(f)the Collector of Taxes, and

(g)the Secretary.

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