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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

13. Controlling Authority Data Sharing.

- The controlling authority at the State level will share the data with all the concerned district Superintendents of Police/Commissioners of Police, regarding private security agencies in the State. As and when a licence is granted/ renewed or refused to an agency, same will be intimated to the concerned district Superintendent of Police /Commissioner of Police.