Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act] State of Odisha - Subsection Section 131(1)(j) in Orissa Municipal Act, 1950 (j)a fee on vessels moved within the limits of the Municipal area at ghats or lending places constructed and maintained by the Municipality;