Supreme Court - Daily Orders
Sandeepkumar Shanserpal Singh vs Union Of India on 16 March, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.26 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
4414/2015
(Arising out of impugned final judgment and order dated 12/11/2014
in SCA No. 12028/2014 passed by the High Court Of Gujarat At
Ahmedabad)
SANDEEPKUMAR SHANSERPAL SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(with appln. (s) for c/delay in filing )
Date : 16/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Nagendra Singh, Adv.
Mr. Vishwa Pal Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Special Leave Petition is dismissed.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.03.16 16:50:18 IST Reason: