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Supreme Court - Daily Orders

Sandeepkumar Shanserpal Singh vs Union Of India on 16 March, 2015

Bench: Vikramajit Sen, Abhay Manohar Sapre

     ITEM NO.26                          COURT NO.11                 SECTION IX

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC               No(s).
     4414/2015

     (Arising out of impugned final judgment and order dated 12/11/2014
     in SCA No. 12028/2014 passed by the High Court Of Gujarat At
     Ahmedabad)

     SANDEEPKUMAR SHANSERPAL SINGH                                   Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ANR.                                           Respondent(s)


     (with appln. (s) for c/delay in filing )


     Date : 16/03/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)              Mr. Nagendra Singh, Adv.
                                    Mr. Vishwa Pal Singh,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Special Leave Petition is dismissed.

(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.03.16 16:50:18 IST Reason: