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[Cites 0, Cited by 0] [Section 21J(2)] [Section 21J] [Entire Act]

Union of India - Subsection

Section 21J(2)(f) in Motor Vehicles Act, 1939

(f)the issue of duplicate licences to replace licences lost, destroyed or mutilated, the replacement of photographs which have become obsolete and the fees to be charged therefor;