Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Odisha - Subsection Section 83(2) in The Orissa Registration Rules, 1988 (2)An acknowledgment of the receipt by the Court of the cover or Will shall also be obtained and filed in the office.
