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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

State of Gujarat - Subsection

Section 149(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)the nature of the tax, the rates thereof, the class or classes of persons, articles or properties liable thereto and the exemptions therefrom, if any, to be granted.