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Himachal Pradesh High Court

Smt. Naresh Bala vs . Ms. Rama Sharma on 9 November, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Smt. Naresh Bala vs. Ms. Rama Sharma .

RSA No.4194 of 2013 09.11.2022 Present Ms. Ritu Raj Sharma,Advocate, for the appellant.

Mr. Anubhav Chopra, Advocate for the respondent.

[ CMP No.15215 of 2022 By way of instant application, factum with regard to death of sole respondent namely, Smt. Rama Sharma has been placed on record, who is stated to have expired on 30.05.2020, as is evident from death certificate Annexure R-1 placed on record.

Factum of death of sole respondent is taken on record. The application stands disposed of.

RSA No.4194 of 2013 Learned counsel representing the appellant prays for and is granted four weeks' time to file appropriate application for bringing on record the LRs of sole respondent. List thereafter.

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(Sandeep Sharma) Judge 9th November, 2022 (shankar) ::: Downloaded on - 10/11/2022 20:35:09 :::CIS