Himachal Pradesh High Court
Joginder Singh And Anr. vs . Ram Chand Thakur on 17 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Joginder Singh and anr. Vs. Ram Chand Thakur RSA No.404 of 2019 .
17.3.2022 Present: Mr. Y.P. Sood, Advocate, for the appellants/non applicants.
Mr. Arun Kumar, Advocate, for the respondent applicant.
CMP No.1031 of 2022 Heard. Since the respondent is 86 years of age, therefore, the application for early hearing is allowed. The application stands disposed of.
RSA No.404 of 2019 List for final hearing on 5.5.2022.
(Tarlok Singh Chauhan) 17.3.2022 Judge (mamta) ::: Downloaded on - 19/03/2022 20:11:33 :::CIS