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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(e) in The Port Of New Mangalore Rules, 1976

(e)In the case of iron and steel consignments hatch lists indicating (a) description, (b) quantity, and (c) weight in metric system in each hatch, shall also be submitted before. permitted to break bulk.
(ii)