Section 14 in The Jai Narain Vyas University Jodhpur Act, 1962

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- The following shall be the authorities of the University-

(i)the Senate,

(ii)the Syndicate,

(iii)the Academic Council

(iv)the Finance Committee,

(v)the Faculties,

(vi)the Committees of Courses and Studies, and

(vii)Such other authorities as may be declared by the Statutes to be the authorities of the University.

[x x x] [Sub-section (2) omitted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.]

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