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State of West Bengal - Section

Section 63 in The West Bengal Factories Rules, 1958

63. Prohibition of smoking and naked lights.

- There shall be exhibited, in English and in the language of the majority of the workers, a notice prohibiting smoking and use of naked lights, in any place where they would be dangerous, or where the Inspector may require, and all other reasonable precautions against fire shall be taken.[CHAPTER IV A] [Chapter IVA Inserted by West Bengal Factories (Amendment) Rules, 1991] Provision relating to hazardous processesRules prescribed under section 41A (1) and 112.