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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(4) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(4)Head of the concerned section shall prepare a statement of bills raised, which revises the demand and shall send it to the Accounts section. In case new bills are not raised and there is no change in the demand, a nil statement shall be sent.