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[Cites 0, Cited by 0] [Section 45(11)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(11)(b) in The Orissa Self-Help Co-operatives Act, 2001

(b)furnish such information and explanations, as are, in the opinion of the auditor, necessary to enable him/her to make the examination and report.