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Greater Bengaluru City Corporation -

Section 114 in Bangalore Water Supply and Sewerage Act, 1964

114. Duties of police officers and employees of the Corporation.

- It shall be the duty of all police officers and employees of the Corporation to give immediate information to the Board or officers of the Board authorised in this behalf, of the commission of, or the attempt to commit, any offence against this Act or any rule or regulation made thereunder and to assist all such officers in the exercise of their lawful authority.