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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 20(2)(h) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(h)every Originating Access Provider shall filter all voice calls received through the telecom resources allocated to the telemarketers to ensure that no commercial voice call is made to any subscriber, registered with the National Customer Preference Register.