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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(15) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

15.2The Coission may hld meeting with the Electricity Ombudsman and with the Chairperson and/or Members of the Forum as and when the Commission considers it appropriate.