Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 28 in The Indira Gandhi National Tribal University Act, 2007

28. The Finance Committee :

The constitution, powers and functions of the Finance Committee shall be prescribed by the Statutes:Provided that the Finance Committee shall have adequate number of members from amongst the Scheduled Tribes.