Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 2 in The Repealing And Amending Act, 2001 Act 2. Repeal of certain enactments. -The enactments specified in the First Schedule are hereby repealed to the extent mentioned in the fourth column thereof.
