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M/S Apl Apollo Tubes Ltd. vs The State Of Uttar Pradesh Thr. Its ... on 2 November, 2018

Author: Indira Banerjee

Bench: Indira Banerjee

     ITEM NO.29.1                      COURT NO.10                SECTION III-A

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   4953/2012

     M/S APL APOLLO TUBES LTD.                                        Appellant(s)

                                                   VERSUS

     THE STATE OF UTTAR PRADESH THR.
     ITS SECRETARY & ANR.                                            Respondent(s)

     (An office report for direction only in C.A. No. 4967/2012 is
     to be listed.)

     WITH
     C.A. No. 4967/2012 (III-A)


     Date : 02-11-2018 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MS. JUSTICE INDIRA BANERJEE
                                           [IN CHAMBERS]


     For Appellant(s)              Mr. Abhijat P. Medh, AOR

     For Respondent(s)             Mr. Prakash Gautam, Adv.
                                   Mr. Sanjay Kumar Tyagi, Adv.
                                   Mr. Ravi Prakash Mehrotra, AOR

                                    Mr. Samir Ali Khan, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue fresh notice to the appellant.

(GEETA AHUJA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by VISHAL ANAND Date: 2018.11.13 17:02:52 IST Reason: