Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 225 in Police Regulations, Bengal , 1943 225. Inspection of arms and ammunition shops by Sub-Inspector. [§ 12, Act V, 1861]. - Every Sub-Inspector-in-charge of a police-station shall inspect all arms and ammunition shops within his local jurisdiction not less than once a quarter.
