Section 1(3) in Delhi (Right of Citizen To Time Bound Delivery Of Services) Act, 2011
(3)It shall come into force on such date [as the Government may, by notification, appoint] [Came into force on 15-9-2011, vide Notification No. F. 6(39)/IT/2011/7295-7304, dated 9th September, 2011, published in the Delhi Gazette, Extra., Pt. IV, dated 9th September, 2011]
