Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act] State of Assam - Subsection Section 91(2)(i) in Assam Prisons Act, 2013 (i)the classification of prisons, and regulation of the class or classes of inmates to be detained in each class of prisons;