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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(c) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(c)Workshop Service :-He shall satisfy one or other of the requirements as regards workshop service or other training or a combination of both as set out in rule 7, 7A, 8, 8A, 9, 10 or 11.