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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(6)(a) in West Bengal Municipal (Building) Rules, 2007

(a)documents, namely Clearance Certificate or Permission or Observation or No Objection certificate, as the case may be, as may be required for obtaining sanction of the building plan;