Uttarakhand High Court
Alaknanda Hydro Power Company Limited ... vs State Of Uttarakhand & Another on 19 June, 2015
Author: V.K. Bist
Bench: V.K. Bist
WPMS No.1526 of 2011 Hon'ble V.K. Bist, J.
Adjournment has been sought on behalf of Mr. D.S. Patni, Advocate for the petitioner.
Since I am not sitting in M / S jurisdiction, the case is released.
Let the matter be placed before Hon'ble the Chief Justice for obtaining appropriate orders.
(V.K. Bist, J.) Arpan 19.06.2015