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Calcutta High Court

Arunava Ghosh vs Speaker on 28 March, 2014

Author: Aniruddha Bose

Bench: Aniruddha Bose

ORDER SHEET
                                      WP No. 1125 of 2013

                               IN THE HIGH COURT AT CALCUTTA

                              Constitutional Writ Jurisdiction

                                            ORIGINAL SIDE


    ARUNAVA GHOSH                                               Petitioner

        Versus

    SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS                       Respondents

BEFORE:

The Hon'ble JUSTICE ANIRUDDHA BOSE Date : 28th March, 2014.
For Petitioner : Mr. S. Pal, Sr. Advocate Mr. P. S. Sengupta, Sr. Advocate Mr. Soumya Majumdar, Advocate Mr. Ananta Kumar Shaw, Advocate For State : Mr. B. K. Chatterjee, Ld. Advocate General The Court : Heard Mr. Pal, learned Senior counsel. Learned Advocate General appears in this matter and it is submitted by him that he will assist this Court in this regard on instruction of the State Government.
Let this matter be listed on 2.5.2014. On that date the matter shall be listed as first item under the heading "for orders"
immediately after the matter listed under the heading 'To be mentioned'.
(ANIRUDDHA BOSE, J.) msen