Calcutta High Court
Arunava Ghosh vs Speaker on 28 March, 2014
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
WP No. 1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARUNAVA GHOSH Petitioner
Versus
SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS Respondents
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE Date : 28th March, 2014.
For Petitioner : Mr. S. Pal, Sr. Advocate Mr. P. S. Sengupta, Sr. Advocate Mr. Soumya Majumdar, Advocate Mr. Ananta Kumar Shaw, Advocate For State : Mr. B. K. Chatterjee, Ld. Advocate General The Court : Heard Mr. Pal, learned Senior counsel. Learned Advocate General appears in this matter and it is submitted by him that he will assist this Court in this regard on instruction of the State Government.
Let this matter be listed on 2.5.2014. On that date the matter shall be listed as first item under the heading "for orders"
immediately after the matter listed under the heading 'To be mentioned'.
(ANIRUDDHA BOSE, J.) msen