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[Cites 1, Cited by 9]

Rajasthan High Court - Jaipur

Vishvendra Kumar And Ors vs Union Of India And Anr on 15 June, 2017

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
             S.B. Civil Writ Petition No. 9379 / 2017
1. Vishvendra Kumar S/o Shri Jagdish Singh by Cast Jat Category
General, Aged About 27 Years, R/o - Village Utarda, Tehshil,
Nadbai District Bharatpur, Raj

2. Davendra Singh S/o Shri Hukam Chand by Cast- Jat Category-
General, Aged About 26 Years, R/o- Piprau, Tehshil- Nadbai
District- Bharatpur, Raj.

3. Durgesh Kumar S/o Shri Govind Singh, by Cast Jat, Category-
General, Aged About 28 Years, Village Raisis, Tehshil Nadbai,
District Bharatpur, Rajasthan

4. Kaptan Singh S/o Shri Rameshwar Dayal, by Cast Jat,
Category- General, Aged About 26 Years, Village Bhosinga, Tehshil
Nadbai, District Bharatpur, Rajasthan

5. Bhoora S/o Shri Nawal Singh, by Cast Jat, Category- General,
Aged About 27 Years, Village Enchera, Tehshil Nadbai, District
Bharatpur, Rajasthan

6. Manoj S/o Shri Kishan Singh, by Cast Gadariya, Category- OBC,
Aged About 27 Years, Village Barso, Tehshil &, District Bharatpur,
Rajasthan

7. Rakesh Kumar Gurjar S/o Shri Jasmat Singh, by Cast Gurjar,
Category OBC, Aged About 29 Years, Village Ghasola Post Barso,
Tehshil & District Bharatpur, Rajasthan

8. Mausam Deen S/o Shri Deenu Khan, by Cast Mev, Aged About
26 Years, Village Bala Dehra, Post Sahapur, Tehshil &, District
Alwar, Rajasthan

9. Tara Chand Shesma S/o Shri Bhola Ram, by Cast Jat, Category-
OBC, Aged About 26 Years, Village Pujari Ka Bas, Baya Jajod
Kheri, Tehshil Khandela, District Sikar, Rajasthan

10. Panna Lal S/o Shri Bodu Ram Bagadiya by Cast Jat, Category
OBC, Aged About 25 Years, Village Malikpur, Baya Babri Tehshil
Khandela, District Sikar, Rajasthan

11. Raveendra Kumar Yadav S/o Shri Jai Ram Yadav by Cast Ahir
Category OBC, Aged About 27 Years, R/o Village Beri Banda,
Tehshil, Kotputli District Jaipur, Raj
                                                    ----Petitioners
                             Versus
1. Union of India Through the Secretary Home Department
Government of India, Secretrate New Delhi India
                                 (2 of 2)
                                                       [CW-9379/2017]

2. Regional Director Staff Selection Commission Northern Region
Block No 12 CGO Complex, Lodhi Road New Delhi-1100003 India
                                                  ----Respondents

_____________________________________________________ For Petitioner(s) : Mr. R.B. Sharma. For Respondent(s) :

_____________________________________________________ HON'BLE MR. JUSTICE RAMCHANDRA SINGH JHALA, VJ.
Judgment / Order 15/06/2017 The learned counsel for the petitioners has submitted that the case of the petitioners is squarely covered by the order dated 17.5.2017 passed by this Court while deciding bunch of writ petitions, lead case being Kashi Ram vs. Union of India & Anr.

SBCWP No.2867/2017, along with Manoj Kumar Natwaria vs. UOI & Ors., SBCWP No.3317/2016 and Narendra Singh vs. SSC, SBCWP No.3858/2012.

As prayed, the present writ petition is disposed of, in same terms as in the case of Manoj Kumar Natwaria vs. UOI & Ors., SBCWP No.3317/2016 and Narendra Singh vs. SSC, SBCWP No.3858/2012, decided on 9.5.2017, along with bunch of writ petitions, lead case being Kashi Ram vs. Union of India & Anr. SBCWP No.2867/2017.

(RAMCHANDRA SINGH JHALA) VJ.

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