Section 94(2)(ii) in The Haryana Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Haryana - Subsection

Section 94(2)(ii) in The Haryana Motor Vehicles Rules, 1993

(ii)not carry more than four with calves or young ones or five without calves or young ones, in the case of animal than those referred to in clause (i) when the wheel base is below 3.6 metres and not carry more than five with calves or young ones or six without calves or your ones when the wheel base of such vehicle is 3.6 metres or above; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Haryana - Subsection

Section 94(2)(ii) in The Haryana Motor Vehicles Rules, 1993