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Chattisgarh High Court

G.H. Raisoni Foundation Jinkushal Cam vs Chief Commissioner Of Income Tax on 12 January, 2017

           HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                           WPT No. 1516 of 2011

G.H. Raisoni Foundation Jinkushal Cam. Versus Chief Commissioner of
                             Income Tax


  Motion

12/01/2017         Shri Neelabh Dubey, counsel for the
             petitioner.
                   Ms. Naushina Afrin Ali, counsel for the
             respondent.

Pleadings are complete. Post the matter for final hearing in due course.

Sd/-

Judge (Prashant Kumar Mishra) Barve