Chattisgarh High Court
G.H. Raisoni Foundation Jinkushal Cam vs Chief Commissioner Of Income Tax on 12 January, 2017
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 1516 of 2011
G.H. Raisoni Foundation Jinkushal Cam. Versus Chief Commissioner of
Income Tax
Motion
12/01/2017 Shri Neelabh Dubey, counsel for the
petitioner.
Ms. Naushina Afrin Ali, counsel for the
respondent.
Pleadings are complete. Post the matter for final hearing in due course.
Sd/-
Judge (Prashant Kumar Mishra) Barve