Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Gujarat - Subsection Section 51(2) in The Shree Somnath Sanskrit University Act, 2005 (2)An institution desirous to be recognised with the University shall apply to the Registrar in such manner, in such form and with such fees as may be prescribed.
