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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Bombay Presidency - Subsection

Section 17(1)(b) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(b)the canal revenue in accordance with the provisions of the Central Provinces Irrigation Act, 1931,(C.P Act III of 1931);