Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(8)(b) in The Rajasthan University of Health Sciences Act, 2005

(b)the functions of the office of the Vice-chancellor shall be performed by the person specified in the order.