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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(x) in The Maharashtra University of Health Sciences Act, 1998

(x)to establish, maintain and manage, whenever necessary,-
(i)a printing and publication department;
(ii)university extension boards;
(iii)information bureaus;
(iv)employment guidance bureaus; and
(v)such other activities as may be necessary and possible to fulfill the objects of the University;