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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(2)(a) in The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006

(a)the terms and conditions of service of the Custodian and other officers appointed under this Act and for the furnishing of security by them;