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Gujarat High Court

Pathan Mohammed Suleman Rehmatkhan vs State Of Gujarat Thro Chief Secretary on 27 September, 2013

Bench: Bhaskar Bhattacharya, J.B.Pardiwala

            C/WPPIL/7/2013                              ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   WRIT PETITION (PIL) NO. 7 of 2013

=============================================
=================
               PATHAN MOHAMMED SULEMAN REHMATKHAN
                                Versus
                STATE OF GUJARAT THRO CHIEF SECRETARY
=============================================
=================
Appearance:

MR PK JANI, GOVERNMENT PLEADER for the Opponent(s) No. 1
=============================================
=================
           CORAM: HONOURABLE THE CHIEF JUSTICE MR.
                  BHASKAR BHATTACHARYA
                  and
                  HONOURABLE MR.JUSTICE J.B.PARDIWALA

                             Date : 27/09/2013

                           ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) None appears for the petitioner when the matter is called out. It appears that the petitioner has not even been entertained. In such circumstance, we dismiss this writ-application for default.

(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) mathew Page 1 of 1