Gujarat High Court
Pathan Mohammed Suleman Rehmatkhan vs State Of Gujarat Thro Chief Secretary on 27 September, 2013
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/WPPIL/7/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
WRIT PETITION (PIL) NO. 7 of 2013
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PATHAN MOHAMMED SULEMAN REHMATKHAN
Versus
STATE OF GUJARAT THRO CHIEF SECRETARY
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Appearance:
MR PK JANI, GOVERNMENT PLEADER for the Opponent(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 27/09/2013
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) None appears for the petitioner when the matter is called out. It appears that the petitioner has not even been entertained. In such circumstance, we dismiss this writ-application for default.
(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) mathew Page 1 of 1