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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttarakhand - Subsection

Section 73(2) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(2)The Managing Director may inspect, or cause to be inspected, all documents or records relating to the affairs of the Committee and, require the Committee, its Chairman, Vice- Chairman, Members, Officers or Servants to furnish such information or material, as he may consider necessary.