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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(4)(vii) in Bhakta Kavi Narsinh Mehta University Act, 2015

(vii)he shall recommend to the Executive Council for approval of the proposals for the programmes of visiting teachers and for the exchange of teachers;