Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(d) in The Citizenship Act, 1955 (d)that during the [fourteen years] [Substituted by Act 6 of 2004, Section 18, for " twelve years" (w.e.f. 3.12.2004).]
