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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(5)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)before each ordinary election to fill the vacancy in the office of the member or members of a ward or of the President of a Village Panchayat: