Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Puducherry - Section Section 3 in The Pondicherry (Alteration Of Name) Act, 2006 3. Alteration of name of the Union territory of Pondicherry. - As from the appointed day, the Union territory of Pondicherry shall be known as the Union territory of Puducherry.
