Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] Union of India - Subsection Section 3A(3) in The Art Silk Textiles (Production and Distribution) Control Order, 1962 (3)Every person to whom an order made under sub-clause (1) applies shall comply with such order] [Added by S.O. 1347, dated the 1st May, 1965.].
