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Union of India - Section

Section 10 in The Medical Termination Of Pregnancy Rules, 2003

10. Repeal and saving

.The Medical Termination of Pregnancy Rules, 1975, are hereby repealed except as respects things done or omitted to be done before such repeal.Form A(See sub-rule (2) of rule 5)Form Of Application For The Approval Of A Place Under Clause ( b) Of Section 4Category of approved place:A Pregnancy can be terminated upto 12 week B Pregnancy can be terminated upto 20 weeks