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Central Administrative Tribunal - Delhi

I.D. Sharma vs Union Of India on 10 October, 2013

      

  

  

 CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH

O.A. No. 4008/2012
M.A. No. 3394/2012

New Delhi, this the 10th day of October, 2013

HONBLE MR. V.  AJAY KUMAR, MEMBER (J)
HONBLE MR. V.N. GAUR, MEMBER (A)

1.	I.D. Sharma,
	R/o C-65, Minto Road Complex,
	New Delhi-2.

2.	Vinay Kumar,
	R/o A-708, Sarojini Nagar,
	New Delhi-23.

3.	Rajinder Prasad,
	R/o WZ-61-A, Naraina,
	New Delhi-28.

4.	Krishan Kumar,
	R/o B-95-A, New Govind Pura,
	Chander Nagar,
	Delhi-51.

5.	V.P. Jain,
	R/o J-3/74, Kishan Kunj,
	Laxmi Nagar, Delhi-92.

6.	Mukesh Kumar,
	R/o 214, Maitri Apartment (Plot No.28),
	I.P. Extension, Patparganj,
	Delhi-92.

7.	Ashok Vashisht,
	R/o C-322, Minto Road Complex,
	New Delhi-2.

8.	D.R. Gupta,
	R/o G-161, Sarojini Nagar,
	New Delhi-23.

9.	Rajesh Kumar,
	R/o D-767, Mandir Marg,
	Gole Market, New Delhi-01.

10.	D.B. Chopra,
	R/o DJ-1064, Sarojini Nagar,
	New Delhi-23.

11.	Mukesh Sharma,
	R/o D-779, Mandir Marg,
	New Delhi-01.					 	 .. Applicants

(By Advocate : Shri Amit Anand)

Versus

1.	Union of India,
	Through the Secretary,
	Ministry of Urban Development,
	Nirman Bhawan,	
	New Delhi.

2.	Director),
	Directorate of Printing, 
	B-Wing, Nirman Bhawan,
	New Delhi.

3.	The Manager,
	Government of India Press,
	Minto Road,
	New Delhi - 110002.					.. Respondents

(By Advocate : Shri Rajeev Kumar)

ORDER (ORAL)

Mr. V. Ajay Kumar, Member (J) The applicants filed the present OA questioning the impugned order dated 20.11.2012 wherein the respondents have rejected the claim of the applicants for granting MACP benefits, which was originally granted and withdrawn later.

2. Now, the respondents have filed a short counter affidavit stating that the applicants are entitled for the relief claimed by them.

3. In view of the stand taken by the respondents, the OA is allowed, and the respondents are directed to pass appropriate speaking and reasoned orders on the claim of the applicants within eight weeks from the date of receipt of a copy of this order. No order as to costs. 

(V.N. GAUR)						 (V.  AJAY KUMAR)
MEMBER (A)						      MEMBER (J)

/Jyoti/