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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(1) in Maharana Partap Horticultural University, Karnal Act, 2015

(1)The Registrar shall be a whole-time officer of the University and shall be appointed by the Vice-Chancellor with the approval of the Board on the recommendation of State Government from amongst the persons, having the following qualifications and experience:
(i)at least fifteen years experience as Assistant Professor or eight years experience as Associate Professor in recognized university or college alongwith experience in educational administration; or
(ii)equivalent experience in research establishment or other institutions of higher education; or
(iii)fifteen years of administrative experience of which at least eight years as Deputy Registrar or on an equivalent post.