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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(1)(d) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(d)compelling the production of books of account and other documents subject to the provisions of Sections 123 and 124 of the Evidence Act, 1872 (No. 1 of 1872).