Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Karnataka - Subsection Section 23(e) in Karnataka Education Act, 1983 (e)who is entrusted with custody and transportation of answer scripts shall intentionally or knowingly cause or facilitate damage or unauthorized access to or tampering of the answer scripts.]
