Section 9(1)(b) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(b)If such person is not available, then by giving or presenting to a servant or any adult member of his family; or

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