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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(3) in West Bengal Co-operative Societies Rules, 2011

(3)On receipt of such application, the Collector shall, after publishing notice in Form XXII, by way of hanging on the land adjoining the source of irrigation and affixing on the notice board of the Collectorate or the Anchal Panchayat and the registered office of the Co-operative society, prepare and publish in the same way a map of the irrigable area and a statement in Form XXIII of the cultivable land included therein.