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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(g)"Electricity Service" shall include the services of supply, billing, metering and maintenance of electrical energy to the consumer and all other attendant sub-services;